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EPFO Eases UAN Rule for PF Settlement, But Sets Riders - (15 Jul 2016)

Employees Provident Fund Organisation (EPFO) has relaxed provision that requires furnishing of Universal Account Number (UAN) for settlement of claims like PF withdrawal for all those who left membership before January 1, 2014, with conditions applied.

Tags : EMPLOYEES PROVIDENT FUND ORGANISATION   UNIVERSAL ACCOUNT NUMBER  

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