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Gujarat HC Rejects Stay on Partial Demolition of 400-Year-Old Mosque for Road Widening - (03 Oct 2025)

PROPERTY

Gujarat High Court declined to intervene in an order that refused to stay the proposed partial demolition of a 400-year-old mosque. The demolition is planned to widen the road leading to Sabarmati railway station in Ahmedabad, allowing the infrastructure project to proceed as intended.

Tags : DEMOLITION   MOSQUE   INFRASTRUCTURE PROJECT  

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