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Delhi HC: Courier Agency Liable for Penalty if it Fails to Report Suspicious Consignment to Customs - (01 Oct 2025)

CUSTOMS

Delhi High Court held that the Commissioner of Customs is empowered to impose a penalty on a courier service that fails to report suspicious consignments sent to or received from abroad, affirming the courier’s responsibility to ensure compliance with customs regulations.

Tags : COURIER AGENCY   PENALTY   CONSIGNMENT   CUSTOMS  

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