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Delhi HC Protects Telugu Actor Nagarjuna’s Rights, Bars Unauthorized Use of Name & Image - (01 Oct 2025)

CONSTITUTION

Delhi High Court issued an interim order protecting Telugu actor Nagarjuna Akkineni’s personality rights, restraining entities from misusing his image, name, voice, or persona for monetary gain without his consent or authorization, ensuring his identity is not exploited unlawfully.

Tags : NAGARJUNA   PERSONALITY RIGHTS   IDENTITY  

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