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Delhi HC Rejects NEET-UG Candidate’s Plea for OMR Re-Checking, Cites No Arbitrariness - (01 Oct 2025)

EDUCATION

Delhi High Court rejected a plea by a NEET-UG 2025 candidate seeking recalculation of his OMR evaluation to revise his result and rank. The court upheld the original assessment, stating there was no error or arbitrariness in the evaluation process that warranted reconsideration.

Tags : NEET-UG   ARBITRARINESS   OMR  

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