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Allahabad HC Fines SBI ?1 Lakh for Delay in Deciding Compassionate Appointment Claim - (30 Sep 2025)

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Allahabad High Court imposed a ?1 lakh cost on the State Bank of India for failing to decide a compassionate appointment application for five years, terming the delay unjustified and detrimental to the applicant’s rights and expectations.

Tags : COMPASSIONATE APPOINTMENT   STATE BANK OF INDIA   CLAIM  

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