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Delhi HC: Balance Needed Between Fighting Dowry Harassment and Safeguarding Innocents' Rights - (30 Sep 2025)

CRIMINAL

Delhi High Court stressed the need to balance tackling dowry harassment and societal cruelty with safeguarding the rights of innocent individuals who are often falsely implicated in such cases due to their distant relationship with the primary accused.

Tags : DOWRY   HARASSMENT   RIGHTS  

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