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Delhi HC: Need to Streamline Income Certificate Process For National Overseas Scholarship Scheme - (29 Sep 2025)

EDUCATION

Delhi High Court observed an urgent need to streamline the process for obtaining income certificates under the National Overseas Scholarship (NOS) Scheme, which provides financial aid to low-income SCs, Denotified Tribes, and students with disabilities for pursuing higher studies abroad.

Tags : INCOME CERTIFICATE   NATIONAL OVERSEAS SCHOLARSHIP SCHEME   HIGHER STUDIES  

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