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Madras High Court: Legal & Moral Duty of Husband and Children to Support Wife and Mother - (26 Sep 2025)

FAMILY

Madras High Court upheld a Family Court order directing a husband and his sons to pay Rs. 21,000 monthly maintenance to their wife and mother. The court emphasized that a man has a legal and moral duty to support and care for his wife and mother during their lifetime, especially in old age.

Tags : MORAL DUTY   FAMILY COURT   MAINTENANCE  

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