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Karnataka High Court Allows UIDAI to Share Last Aadhaar Usage Location of Missing Person with Police - (26 Sep 2025)

CIVIL

Karnataka High Court held that UIDAI can be directed to share details of Aadhaar card usage, including the last known location, with police to aid in the investigation of a missing person’s case, helping authorities track the individual's whereabouts effectively.

Tags : AADHAAR   MISSING PERSON   POLICE  

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