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Madras High Court: Right to Education and RPWD Act not applicable to Sainik Schools - (25 Sep 2025)

EDUCATION

Madras High Court recently ruled that the Right to Education Act and the Rights of Persons with Disabilities Act do not apply to Sainik Schools, as these schools are governed by the Sainik School Society under the Ministry of Defence, placing them outside the scope of these laws.

Tags : RIGHT TO EDUCATION   RPWD ACT   SAINIK SCHOOLS  

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