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Delhi High Court: CLAT PG Scores Cannot Be Used As a Basis for Offering Public Employment - (24 Sep 2025)

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Delhi High Court ruled that CLAT PG scores cannot be used for offering public employment. The bench stated that the criteria for eligibility in higher education and those for suitability in public employment are distinct and cannot be treated as equivalent or interchangeable.

Tags : CLAT PG   PUBLIC EMPLOYMENT   ELIGIBILITY  

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