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SC Allows 2022 MP Civil Judge Recruitment Without 3-Year Practice Or 70% LL.B Marks Criteria - (23 Sep 2025)

SERVICE

Supreme Court held that the 2022 Civil Judge (Junior Division) recruitment in Madhya Pradesh will proceed under the un-amended rules. It ruled that the 2023 conditions requiring 3 years of continuous practice or 70% marks in a single LL.B attempt will not apply to the 2022 recruitment process.

Tags : MP CIVIL JUDGE   PRACTICE   RECRUITMENT  

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