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MP HC Upholds Order Directing Husband to Maintain Wife and Kids, Citing His Liability Shirking - (23 Sep 2025)

FAMILY

Madhya Pradesh High Court dismissed a man’s plea challenging a family court’s maintenance order for his wife and children. The court noted the husband was shirking his liability while enjoying an expensive lifestyle with luxury bikes, and upheld the maintenance order.

Tags : LIABILITY   HUSBAND   MAINTENANCE  

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