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Supreme Court Criticises Media for Blaming Pilot Based on Selective Leak of Air India Crash Report - (23 Sep 2025)

MEDIA AND COMMUNICATION

Supreme Court expressed concern over the selective leak of the preliminary inquiry report about the June 2025 Air India Flight AI171 crash. The Court called the piecemeal publication "unfortunate" and stressed the need for absolute confidentiality until the inquiry is complete.

Tags : MEDIA   AIR INDIA   INQUIRY REPORT  

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