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Delhi HC Orders Security in Isolated Hospital Areas, Citing Brutal Rapes Despite Nirbhaya Reforms - (22 Sep 2025)

CRIMINAL

Delhi High Court directed the Delhi Government to ensure security in deserted or isolated hospital areas to prevent misuse for rapes and sexual assaults, highlighting the vulnerability of female staff and the persistence of brutal crimes despite Nirbhaya reforms.

Tags : HOSPITAL   RAPES   NIRBHAYA REFORMS  

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