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Rajasthan High Court Imposes Unique Bail Condition Banning Youth from Social Media for Three Years - (22 Sep 2025)

CRIMINAL

Rajasthan High Court granted bail to a 19-year-old accused of circulating explicit content and intimidating a complainant on social media. The Court imposed a unique bail condition banning the accused from using any social media platform for three years under his own or any fictitious name.

Tags : BAIL   SOCIAL MEDIA   BAN  

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