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Supreme Court Rejects Jacqueline Fernandez’s Plea to Quash Money Laundering Case - (22 Sep 2025)

CRIMINAL

Supreme Court dismissed Bollywood actress Jacqueline Fernandez’s plea to quash a Rs. 200 crore money laundering case involving alleged conman Sukesh Chandrasekhar. She had sought a stay of trial after the Delhi High Court rejected her quashing plea in July.

Tags : JACQUELINE FERNANDEZ   MONEY LAUNDERING   QUASHING  

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