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SC Orders Status Quo on David Yale-Joseph Hynmers Tomb Located in Madras High Court Compound - (22 Sep 2025)

TRUSTS AND SOCIETIES

Supreme Court ordered status quo on the tomb of David Yale and Joseph Hynmers in the Madras High Court campus. Justices Vikram Nath and Sandeep Mehta passed the order while issuing notice on Senior Advocate T Mohan’s plea challenging the Madras High Court’s relocation order.

Tags : STATUS QUO   DAVID YALE-JOSEPH HYNMERS TOMB   SUPREME COURT  

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