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Hindenburg Case: SEBI Gives Clean Chit to Gautam Adani & Adani Group Companies - (19 Sep 2025)

CAPITAL MARKET

In a major development, Securities and Exchange Board has given a clean chit to the Adani Group and its Chairman Gautam Adani regarding allegations made by US-based short seller Hindenburg Research, which in January 2023 had accused the group of stock manipulation and other malpractices.

Tags : SECURITIES AND EXCHANGE BOARD   ADANI GROUP   HINDENBURG RESEARCH  

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