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Bombay HC to MoD: Pay Up 2 Naval Hospital Passouts Who Were Denied Registration - (15 Jul 2016)

Bombay HC has ordered Ministry of Defence (MoD) to pay Rs 10,000 each to two petitioners who had done MS Orthopaedics from Naval Hospital INHS Asvini a few years ago but could not start practice for over 5 years because the course was not recognised by Medical Council of India at that time.

Tags : BOMBAY HC   MINISTRY OF DEFENCE  

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