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Delhi High Court: Students with Less Than 75% Attendance Cannot Contest DU Student Union Elections - (17 Sep 2025)

ELECTION

Delhi High Court held that students who do not meet the 75% minimum attendance requirement cannot contest Delhi University College Students' Union elections. The Court stated that colleges have the authority to reject nominations of candidates failing to meet this criterion.

Tags : STUDENTS   ATTENDANCE   DELHI UNIVERSITY   STUDENT UNION ELECTIONS  

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