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Patna HC Grants Bail to Bindi Yadav in Liquor Bottle Recovery Case - (15 Jul 2016)

Patna HC has granted bail to Bindeshwari Prasad Yadav alias Bindi Yadav, in connection with recovery of liquor bottles from his Gaya house when there is prohibition in the State.

Tags : PATNA HC   BINDESHWARI PRASAD YADAV  

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