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Supreme Court Takes Suo Motu Cognizance of Industrial Pollution in Rajasthan's Jojari River - (16 Sep 2025)

ENVIRONMENT

Supreme Court took suo motu cognizance of pollution in Rajasthan's Jojari River caused by industrial waste harming villages and making drinking water not potable. A bench of Justices Vikram Nath and Sandeep Mehta ordered the matter be placed before the Chief Justice for appropriate action.

Tags : SUO MOTU COGNIZANCE   INDUSTRIAL POLLUTION   JOJARI RIVER  

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