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Madras HC Barred Resorts in Segur Plateau Elephant Corridor; Land Allowed Only For Eco-Friendly Use - (16 Sep 2025)

ENVIRONMENT

Madras High Court upheld the Supreme Court-appointed committee’s findings, declaring the land bought by resort owners in the Segur Plateau, an Elephant corridor, as null and void.

Tags : SEGUR PLATEAU ELEPHANT CORRIDOR   ECO-FRIENDLY USE   RESORTS  

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