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SEBI Notifies Tight Transfer Norms for P-Notes - (14 Jul 2016)

Securities and Exchange Board of India (SEBI) has notified new norms restricting transfer of Participatory Notes (P-Notes), offshore instruments only to entities authorized for their use and that too after prior consent from the issuer foreign investor.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   P-NOTES  

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