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SC: Fill NCLT, NCLAT Vacancies Urgently; Ensure Adequate Staffing In RERA for Effective Functioning - (15 Sep 2025)

CIVIL

SC directs Centre to urgently fill NCLT, NCLAT vacancies, noting lack of action despite past orders. The court further calls for dedicated IBC benches with more strength and suggests using retired judges ad hoc till regular appointments are made to ensure smooth tribunal functioning.

Tags : NCLAT   RERA   ADEQUATE STAFFING  

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