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SC Slams Akola Cops For Dereliction, Orders Formation of SIT With Hindu and Muslim Officers - (12 Sep 2025)

CRIMINAL

Supreme Court reminded police that they must forget personal biases and uphold duty impartially. Criticizing Akola cops for dereliction, the Court ordered to form SIT with Hindu and Muslim officers to ensure a fair, unbiased investigation, reinforcing faith in law enforcement and justice.

Tags : HINDU   MUSLIM   INVESTIGATION  

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