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Centre Raises SSI Eligibility Limit for Manufacturers of Articles of Jewellery - (14 Jul 2016)

Centre has decided to increase the Small Scale Industry (SSI) eligibility limit for manufacturers of articles of jewellery from Rs.12 crore to Rs.15 crore and raise the SSI exemption limit from Rs.6 crore to Rs.10 crore in a financial year.

Tags : CENTRE   SMALL SCALE INDUSTRY(SSI)  

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