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Kerala HC Rejects Anticipatory Bail to IT Firm Owner in Sexual Harassment Case Citing Probe Anomalies - (12 Sep 2025)

CRIMINAL

Kerala HC denied anticipatory bail to IT firm owner Venu Gopalakrishnan in a sexual harassment case, citing serious allegations and probe anomalies. Bail was granted to other accused employees and directors. Justice Bechu Kurian Thomas found the claims against Venu not entirely baseless.

Tags : ANTICIPATORY BAIL   SEXUAL HARASSMENT   ACCUSED  

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