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NGT Imposes Fine on Fish Meal Units in Ullal, for Violating Rules - (14 Jul 2016)

National Green Tribunal (NGT), Chennai has imposed fine on fish meal units in Ullal following a complaint for contravening Rules under Coastal Regulation Zone and causing water Pollution and Air Pollution (Smell Nuisance).

Tags : NATIONAL GREEN TRIBUNAL (NGT)  FISH MEAL UNITS   ULLAL  

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