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Student Suicides Rising; Delhi HC Calls for Functional Anti-Ragging Helpline as Urgent Need - (11 Sep 2025)

EDUCATION

Delhi HC stressed the urgent need for a functional Anti-Ragging Helpline as student suicides rise. A bench led by Chief Justice DK Upadhyaya warned that delay in implementing this crucial measure risks more young lives lost to ragging-related distress, urging immediate action to combat the issue.

Tags : STUDENT   SUICIDES   ANTI-RAGGING  

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