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Supreme Court: Police Need Not Verify Genuineness of Information before FIR Registration - (11 Sep 2025)

CRIMINAL

SC reiterated that police need not assess the genuineness or credibility of a complaint before registering an FIR. If a complaint prima facie shows a cognizable offence, police are duty-bound to register the FIR.

Tags : FIR   PRIMA FACIE   COGNIZABLE OFFENCE  

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