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Rajasthan HC Stays 2021 SI Recruitment Cancellation, Cites Unattested SIT Report on Irregularities - (09 Sep 2025)

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Raj. HC stayed the cancellation of 2021 Sub-Inspector (SI) recruitment by a single bench citing systemic irregularities. The bench noted key documents including the SIT report lacked affidavits from concerned officers questioning the validity of the evidence used to cancel the entire process.

Tags : SUB INSPECTOR   RECRUITMENT   AFFIDAVITS  

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