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SC Dismisses Discom Appeals; All Electricity Buyers Must Equally Share Coal Shortage Costs - (09 Sep 2025)

ELECTRICITY

SC dismissed discoms' appeals, upholding APTEL's ruling that all electricity purchasers must share coal shortage costs fairly. Court ruled no discom has priority during coal shortfalls, confirming costs from imported coal at GKEL's Odisha plant are to be shared proportionally by all procurers.

Tags : APPEALS   ELECTRICITY   COAL  

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