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Educated Woman in Relationship with Married Man Knowing His Status isn’t Legally Exploited: Delhi HC - (09 Sep 2025)

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Delhi HC held that an educated, independent woman in a romantic relationship with a married man, aware of his marital status, cannot claim legal exploitation. Turning failed adult relationships into rape cases misuses the law and burdens the justice system, the Court emphasized.

Tags : RELATIONSHIP   INDEPENDENT WOMAN   JUSTICE SYSTEM  

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