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Allahabad HC Issues Notice to UP, 42 Jail Officials - (14 Jul 2016)

Allahabad HC has issued notices to 42 jail officials who were posted at Pilibhit district jail in 1994 and who had been found guilty and named in charge sheet prepared by UP CB-CID for brutal killing of 7 TADA prisoners inside prison on intervening night of November 8 and 9, 1994.

Tags : ALLAHABAD HC   TADA PRISONERS  

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