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Telangana HC Grants Interim Relief to Former CM KCR and BRS Leader Harish Rao in Kaleshwaram Case - (08 Sep 2025)

CRIMINAL

Telangana HC granted interim relief to former CM K Chandrashekar Rao (KCR)and Harish Rao, ordering no coercive action for now in the Kaleshwaram project case.

Tags : INTERIM RELIEF   CORRUPTION   COERCIVE ACTION  

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