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SC Dismisses BJP’s Petition Seeking Restoration of Defamation Case against CM Revanth Reddy - (08 Sep 2025)

CRIMINAL

Supreme Court has dismissed BJP’s plea to restore a defamation case filed against CM Revanth Reddy over his statements that BJP would scrap SC/ST/OBC quotas if it won 400 Lok Sabha seats.

Tags : BJP   DEFAMATION   RESERVATION CLAIM   QUOTAS  

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