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NEET-UG 2025: Supreme Court Dismisses Plea Claiming OMR Sheet Tampering by Candidate - (05 Sep 2025)

EDUCATION

Supreme Court dismissed a plea alleging OMR tampering in NEET(UG) 2025. The candidate claimed the answer sheet shown had only 11 correct answers instead of 171, and the signature and thumb impression weren't hers.

Tags : NEET-UG   SUPREME COURT   OMR SHEET   TAMPERING  

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