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Punjab and Haryana HC Slams State over Defunct De-Addiction Centres - (14 Jul 2016)

Punjab and Haryana High Court has slammed Punjab Government battling drug menace, for shutting down de-addiction centres due to lack of psychiatrists and issued directions to immediately advertise posts so as to restart operations of such defunct centres.

Tags : PUNJAB AND HARYANA HIGH COURT   PUNJAB GOVERNMENT  

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