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SC Summons MCD Commissioner over Debris at Lodhi-Era Gumti, Asks, "Is There an Ego Issue?" - (05 Sep 2025)

CIVIL

Supreme Court condemned Municipal Corporation of Delhi for repeatedly failing to clear debris obstructing restoration of the 500-year-old Lodhi-Era ShaikhAli 'Gumti,' illegally occupied by defence colony welfare association.

Tags : SUPREME COURT   MUNICIPAL CORPORATION OF DELHI   DEFENCE COLONY WELFARE ASSOCIATION  

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