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SC Grants Interim Relief to YSRCP’s Pinnelli Ramakrishna Reddy in Double Murder Case of TDP Activists - (05 Sep 2025)

CRIMINAL

Supreme Court granted interim protection from arrest to YSRCP leader Pinnelli Ramakrishna Reddy and his brother Venkatarami Reddy in the double murder case involving two TDP activists, allowing them temporary relief while the case proceeds.

Tags : INTERIM RELIEF   ARREST   DOUBLE MURDER CASE  

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