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SC Asks SHUATS University to Approach HC over Plea Against Alleged Forced Idol Installation on Campus - (05 Sep 2025)

EDUCATION

Supreme Court while declining to entertain a plea seeking protection of SHUATS University’s minority status after alleged forced idol installation, has directed it to approach the high court under Article 226 of Constitution.

Tags : FORCED IDOL INSTALLATION   MINORITY STATUS   REMEDIES  

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