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SC: Witness Protection Not a Substitute for Bail Cancellation, Raps HC For 'Cyclostyled' Orders - (05 Sep 2025)

CRIMINAL

Supreme Court slammed the Allahabad HC for passing cyclostyled, template orders in bail cancellation cases, wrongly treating the witness protection scheme as a substitute for bail cancellation. It has noted at least 40 identical orders in a year, calling the trend legally flawed and dismaying.

Tags : WITNESS PROTECTION SCHEME   CYCLOSTYLED   BAIL  

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