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SC Urges Centre to Increase Financial and Insurance Support for Cadets Injured in Military Training - (05 Sep 2025)

DEFENCE

Supreme Court urged the centre to increase monetary and insurance benefits for cadets disabled during training, noting that the current ex gratia amounts, fixed in 2017, need revision due to inflation. It also called for a scheme for medical reassessment and resettlement of such cadets.

Tags : FINANCIAL   INSURANCE SUPPORT   CADETS   MILITARY TRAINING  

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