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MP HC Issues Notice to Centre on Plea to Exempt 'Fantasy Sports' from New Online Gaming Law - (04 Sep 2025)

MEDIA AND COMMUNICATION

Madhya Pradesh HC issued a notice on a plea challenging the Promotion and Regulation of Online Gaming Act 2025. The petition, filed by Clubboom 11 Sports & Entertainment, argued that the Act unjustly bans skill-based games like fantasy sports, violating Art 19(1)(g) of the COI.

Tags : CONSTITUTION   FANTASY SPORTS   ONLINE GAMING  

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