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SC Takes Suo Motu Case of Missing CCTV Cameras in Police Stations - (04 Sep 2025)

CRIMINAL

Supreme Court took suo motu case of the absence of functional CCTV cameras in police stations. A bench led by Justices Vikram Nath and Sandeep Mehta acted on a report by Dainik Bhaskar, which revealed that 11 people had died in police custody over the past seven to eight months this year.

Tags : SUO MOTU   CCTV   POLICE STATIONS   POLICE CUSTODY  

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