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SC Concerned over Illegal, Tree Felling in Himachal after Timber Logs Float in Flood Waters - (04 Sep 2025)

ENVIRONMENT

SC has expressed concern over illegal tree felling in Himachal Pradesh after videos showed timber logs floating in floodwaters. A bench led by Chief Justice BR Gavai noted that this suggests widespread illegal logging in the region, highlighting environmental risks amid recent floods and landslides.

Tags : ILLEGAL   HIMACHAL   FLOOD WATERS   TREE  

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