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Supreme Court Rejects Challenge to ?3,500 Fee for All India Bar Examination - (03 Sep 2025)

CIVIL

Supreme Court has dismissed a petition challenging the Rs. 3,500 fee for the All India Bar Examination (AIBE). The bench agreed with the Bar Council of India’s contention that the Rs. 750 enrolment fee limit does not apply to AIBE fees.

Tags : SUPREME COURT   ALL INDIA BAR EXAMINATION   BAR COUNCIL OF INDIA  

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